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[Cites 0, Cited by 0] [Section 62] [Entire Act]

State of Tamilnadu - Subsection

Section 62(2) in Tamil Nadu Slum Areas (Improvement and Clearance) Act, 1971

(2)Any person who obstructs any person authorised under any of the provisions of this Act or the rules made thereunder to enter into or upon any land or building or molests such person after such entry shall be punishable with fine which may extend to one thousand rupees.