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[Cites 0, Cited by 0] [Section 351] [Entire Act]

State of Punjab - Subsection

Section 351(3) in Punjab Jail Manual, 1996

(3)All locks in use in a jail should be examined daily and any lock found out of order, brought to the Deputy Superintendent who shall replace it with a serviceable one.Note. - Lever locks should not be lubricated with vegetable oil, as it causes the levers to stick and renders the lock easy to pick.