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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Assam - Subsection

Section 6(1)(c) in The Assam Engineering (Irrigation Department) Service Rules, 1978

(c)The Commission shall make the selection in accordance with the scheme of selection prescribed by the Government in consultation with the Commission. The Commission may hold such test or interview and undertake scrutiny of published article or thesis of the candidate, if any, and the certificates and other documents, as may be considered necessary.