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[Cites 0, Cited by 0] [Section 205] [Entire Act]

State of Jharkhand - Subsection

Section 205(e) in Bihar Education Code, 1961

(e)that the managing committee of the school is not functioning in a way conducive to the smooth administration of the school affairs or proper maintenance of discipline among the teachers or pupils, is not carrying out the directions of the Board of Secondary Education or any competent authority or is not administering the finances of school properly; or