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[Cites 0, Cited by 0] [Section 134(6)] [Section 134] [Entire Act]

Union of India - Subsection

Section 134(6)(b) in The Coal Mines Regulations, 2011

(b)where in any part of a mine the appearance of smoke or other sign indicates that a fire or spontaneous heating has broken out, the provisions of regulation 141 shall apply.