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Allahabad High Court

Sri Prem Chand Yadav And Anr. (Complaint ... vs The State Of U.P And Anr. on 16 November, 2019

Author: Dinesh Kumar Singh

Bench: Dinesh Kumar Singh





HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 13
 

 
Case :- U/S 482/378/407 No. - 1443 of 2013
 

 
Applicant :- Sri Prem Chand Yadav And Anr. (Complaint Case)
 
Opposite Party :- The State Of U.P And Anr.
 
Counsel for Applicant :- Manendra Nath Rai
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Dinesh Kumar Singh,J.
 

Learned counsel for the applicant submits that the present application under Section 482 CrPC has rendered infructuous by efflux of time.

It is accordingly dismissed as infructuous.

Order Date :- 16.11.2019 mks