Allahabad High Court
Sri Prem Chand Yadav And Anr. (Complaint ... vs The State Of U.P And Anr. on 16 November, 2019
Author: Dinesh Kumar Singh
Bench: Dinesh Kumar Singh
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 13 Case :- U/S 482/378/407 No. - 1443 of 2013 Applicant :- Sri Prem Chand Yadav And Anr. (Complaint Case) Opposite Party :- The State Of U.P And Anr. Counsel for Applicant :- Manendra Nath Rai Counsel for Opposite Party :- Govt. Advocate Hon'ble Dinesh Kumar Singh,J.
Learned counsel for the applicant submits that the present application under Section 482 CrPC has rendered infructuous by efflux of time.
It is accordingly dismissed as infructuous.
Order Date :- 16.11.2019 mks