Section 112(2) in U.P. Zamindari Abolition and Land Reforms Rules, 1952
(2)Money due to the Bhumi Prabandhak Samiti (Land Management Committee shall be collected either by payment at the office of the Bhumi Prabandhak Samiti or by out-door collections or by both, and for every money paid, a receipt in B.P.S. Form 4 small be given.
