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[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Karnataka - Subsection

Section 42(2) in The Karnataka Rajya Dr. Gangubai Hangal Sangeetha Mattu Pradarshaka Kalegala Vishwavidyalaya Act, 2009

(2)The Selection Committee for appointment to the post specified in column (1) of the table below shall consist of the Vice-Chancellor, a nominee of the Government and the persons specified in the corresponding entry; in column (2) of the said table and in the case of appointment of a Professor, Associate-Professor, or Assistant Professor in a department where there is no Head of the Department, shall also consist of a person nominated by the Syndicate from amongst its members.
Professor, Associate Professor The Head of the Department concerned if he is a Professor. A Dean or a Professor to be nominated by the Vice-Chancellor. Three persons not in the service of the University nominated by the Syndicate for their Special knowledge of, or interest in the subject with which the Professor; Associate-Professor will be concerned.
Assistant Professor The Head of the Department concerned. One, Professor to be nominated by the Vice Chancellor. Two persons not in the service of the University nominated by the Syndicate for their special knowledge of or interest in the subject with which the Assistant Professor will be concerned.
Librarian Two persons not in the service of the University who have the special knowledge of the subject of the Library Science or Library Administration to be nominated by the Syndicate. One person not in the service of the University nominated by the Syndicate.
Explanation-I:Where the appointment are being made for an inter-disciplinary project the Head of the project shall be deemed to be the Head of the Department concerned.Explanation-II:The Professor to be nominated shall be the Professor concerned with the specialty for which selection is being made and that the Vice-Chancellor shall consult the Head of the Department and the Dean of Faculty before nominating the Professor.Explanation-III: