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State of Jammu-Kashmir - Section

Section 33 in Jammu and Kashmir Panchayati Raj Act, 1989

33. Renumeration to chairman and members.

(1)The members of the Block Development Council shall be entitled to such sitting fee, as may be prescribed, from time to time.
(2)The Chairman of the Block Development Council shall be paid such honorarium as may be prescribed, from time to time.