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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Assam - Subsection

Section 14(5) in The Assam Fixation of Ceiling on Land Holdings Rules, 1957

(5)In disposal of any claim under this rule finally the Collector or the Officer authorised shall give effect to the order, if any, of the appellate authority in any appeal preferred under Section 31 against his order passed under Section 15.