Delhi High Court - Orders
Facebook, Inc vs Swami Ramdev & Ors on 1 February, 2024
Author: Rajiv Shakdher
Bench: Rajiv Shakdher, Amit Bansal
$~17
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) 212/2019 & CM APPL. 47224/2019, CM APPL.
13881/2022
FACEBOOK, INC. ..... Appellant
Through: Mr Varun Pathak, Mr Shyamal
Anand, Mr Thejesh Rajendra, Mr
Tejpal Singh Rathore and Mr Vishesh
Sharma, Advocates.
versus
SWAMI RAMDEV & ORS. ..... Respondents
Through: Mr Darpan Wadhwa, Senior
Advocate with Mr Simranjeet Singh
and Ms Smita Jain, Advocates.
CORAM:
HON'BLE MR. JUSTICE RAJIV SHAKDHER
HON'BLE MR. JUSTICE AMIT BANSAL
ORDER
% 01.02.2024 [Physical Hearing/Hybrid Hearing (as per request)]
1. A request for accommodation is made on behalf of the counsel for the appellant.
2. The request is not opposed by the counsel for the respondents.
3. Accordingly, list the appeal on 25.04.24 at 2:30 PM.
RAJIV SHAKDHER, J AMIT BANSAL, J FEBRUARY 01, 2024/at Click here to check corrigendum, if any This is a digitally signed order.
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