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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Punjab - Subsection

Section 11(11) in The Punjab Animal Contagious Diseases Rules, 1953

(11)Any person claiming compensation in any of the cases aforesaid, must produce a satisfactory report, order for slaughter, certificate of valuation and slaughter and certificate of thorough cleansing and disinfection of the premises concerned, duly signed by an Inspector under this Act.