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[Cites 0, Cited by 0] [Section 110(2)] [Section 110] [Entire Act]

State of Tamilnadu - Subsection

Section 110(2)(g) in Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961

(g)the manner of publication of a proclamation under clause (a) of subsection (2) of section 18;