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State of Maharashtra - Section

Section 14 in The Irrigation laws (Amendment) Act, 1964

14. Insertion of new section 29A in Hyderabad XXIV of 1357 F.

- In Part IV of the Hyderabad Irrigation Act, after section 29, the following new section shall be inserted, namely:-"29A. Provision of this Part not to apply to acquisition under section 17C. - The provisions in relation to compensation in this Part shall not apply to compensation claimed or awarded under the provisions of section 17C."