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[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

State of Uttarakhand - Subsection

Section 17(2)(b) in Uttarakhand Annual Transfer for Public Servants Act, 2017

(b)Clerical and non-administrative employees of group 'C' and employees of group 'D' may be posted in their home district except in their home place. "Home district" means such village/zone/tehsil of which he is domicile.