Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13A(1)] [Section 13A] [Entire Act] State of Punjab - Subsection Section 13A(1)(i) in The Punjab Land Improvement Schemes Act, 1963 (i)a map indicating the works to be carried out, the estimated cost of each work and the total estimated cost of the scheme ;