Calcutta High Court (Appellete Side)
Sayantan Chatterjee vs State Of West Bengal & Ors on 18 May, 2011
Author: Biswanath Somadder
Bench: Biswanath Somadder
1 th May, 2011.
KB) W.P. No. 23873(W) OF 2010 Sayantan Chatterjee Versus State of West Bengal & Ors.
This matter appears as 'To Be Mentioned' at the instance of this Court. In the order dated 22nd March, 2011, it was recorded that affidavit of service was filed in Court which was directed to be kept on record. However, from the records it appears that no affidavit of service is available on file. Accordingly, the first line of the order dated 22nd March, 2011, stands deleted.
(Biswanath Somadder, J.)