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Supreme Court - Daily Orders

Mr. Sivathanu M vs The Home Secretary Govt Of Tamilnadu on 4 August, 2015

Bench: V. Gopala Gowda, C. Nagappan

                                       IN THE SUPREME COURT OF INDIA
                                        CIVIL APPELLATE JURISDICTION
                               REVIEW PETITION(C) NO(s). 1479 OF 2015
                                                      IN
                           SPECIAL LEAVE PETITION (C) NO(s). 34234 OF 2014


                         M SIVATHANU                                    ...PETITIONER(S)
                              Vs.
                         THE HOME SECRETARY GOVT OF TAMIL NADU          ...RESPONDENT(S)



                                                 O R D E R

We have gone through the review petition and the relevant documents. In our opinion, no case for review is made out.

The review petition is, accordingly, dismissed.

.........................J. (V. GOPALA GOWDA) .........................J. (C. NAGAPPAN) NEW DELHI AUGUST 4, 2015 Signature Not Verified Digitally signed by Sushil Kumar Rakheja Date: 2015.08.05 10:05:03 IST Reason: CHAMBER MATTER SECTION XII S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS R.P.(C) No. 1479/2015 In SLP(C) No. 34234/2014 M SIVATHANU Petitioner(s) VERSUS THE HOME SECRETARY GOVT OF TAMIL NADU Respondent(s) Date : 04/08/2015 This petition was circulated today.

CORAM :

HON'BLE MR. JUSTICE V. GOPALA GOWDA HON'BLE MR. JUSTICE C. NAGAPPAN By Circulation UPON perusing papers the Court made the following O R D E R We have gone through the review petition and the relevant documents. In our opinion, no case for review is made out.
The review petition is, accordingly, dismissed.
(S. K. RAKHEJA) (MALA KUMARI SHARMA) COURT MASTER COURT MASTER (Signed order is placed on the file)