Section 3(2)(a) in The Bihar And Uttar Pradesh (Alteration Of Boundaries) Act, 1968

[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(2)(a) in The Bihar And Uttar Pradesh (Alteration Of Boundaries) Act, 1968

(a)to ensure, as far as possible, the stability of the boundary pillars and the recognition of the boundary alignment both during the dry and flood seasons; and

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Union of India - Subsection

Section 3(2)(a) in The Bihar And Uttar Pradesh (Alteration Of Boundaries) Act, 1968