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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of West Bengal - Subsection

Section 26(3) in New Town Kolkata Planning Area (Building) Rules, 2014

(3)The minimum clear height of a floor shall be 2.7m. from the soffit of beam provided that for service floor, this shall be minimum 1.8 m. and maximum 2.6 m. and for Mezzanine Floor, this shall be minimum 2.2 m.