Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Andhra Pradesh - Subsection Section 14(b) in Andhra Pradesh Motor Transport Workers Rules, 1963 (b)must have obtained a Degree or Diploma in Social Science from any institution recognised by the State Government in this behalf; and(iii)
