Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Andhra Pradesh - Section

Section 18 in THE ANDHRA PRADESH FISHERIES UNIVERSITY ACT, 2020

18. Director of Extension -

(1)The Director of Extension shall be whole-time salaried officer of the University, and shall be appointed in such manner and for such period,as may be prescribed.
(2)The salary and allowances payable to the Director of Extension and the conditions of service shall be such as may be prescribed.
(3)The Director of Extension shall be responsible for all the extension activities in the University and shall be the Ex-officio Member Secretary of Extension Council.
(4)The Director of Extension shall exercise such powers and perform such duties as may be prescribed.