Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Odisha - Subsection Section 15(c) in The Orissa Water Supply and Sewerage Board Act, 1991 (c)to review and advice on the traffic, taxes, fees and charges of water supply and sewerage operating in the areas under the jurisdiction of the Board;
