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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Kerala - Subsection

Section 23(xxxiii) in Kerala University of Health Sciences Act, 2010

(xxxiii)to lay down by Statutes, the procedures for appointment of Officers and other employees of the University, qualifications, mode of recruitment, pay scales, tenns and conditions of service including conduct, discipline and their duties;