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[Cites 0, Cited by 0] [Section 85] [Entire Act]

State of Madhya Pradesh - Subsection

Section 85(1) in The M.P. Nagar Tatha Gram Nivesh Adhiniyam, 1973

(1)The State Government may, after previous publication, make rules for carrying out the purposes of this Act.[Provided that the condition of previous publication shall not apply in respect of rules made under clause (xvii-a) of sub-section (2).] [Inserted by M.P. Act No. 4 of 1983 (w.e.f. 19-11-1982).]