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[Cites 0, Cited by 0] [Section 70(1)] [Section 70] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 70(1)(a) in The Police Enhanced Penalties Ordinance, 2005

(a)prevents or obstructs the inspection under sub-section (2), sub- section(3) and sub-section 6 of section 66;