Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Gujarat - Subsection

Section 11(1)(ii) in The Gujarat Agricultural Credit (Provision of Facilities) Act, 1979

(ii)have been served in the prescribed manner with a notice in writing by the authorised officer calling upon them to pay the amount due.