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Union of India - Section

Section 1 in Insolvency and Bankruptcy Board of India (Procedure for Governing Board Meetings) Regulations, 2017

1. Short title and commencement.

(1)These regulations may be called Insolvency and Bankruptcy Board of India (Procedure for Governing Board Meetings) Regulations, 2017.
(2)These regulations shall come into force on the date of their publication in the Official Gazette.