Andhra Pradesh High Court - Amravati
M/S. Poshak Oils Fats Limited, vs The Additional Director Of Industries ... on 1 September, 2023
Author: U.Durga Prasad Rao
Bench: U.Durga Prasad Rao
HIGH COURT OF ANDHRA PRADESH: AT AMARAVATI MAIN CASE NO.: W.P.No.11802 of 2006 PROCEEDING SHEET Sl.
No DATE ORDER OFFICE NOTE
9. 01.09.2023 UDPR, J & TMR, J At request, Post on 08.09.2023.
________ UDPR, J _______ TMR, J NNN