Madhya Pradesh High Court
M/S. Balaji Marble And Tiles Pvt. Ltd. vs The State Mining Corporation Limited on 15 March, 2019
1 WP-5230-2019
The High Court Of Madhya Pradesh
WP-5230-2019
(M/S. BALAJI MARBLE AND TILES PVT. LTD. Vs THE STATE MINING CORPORATION LIMITED)
1
Jabalpur, Dated : 15-03-2019
Shri Siddharth Sharma learned counsel for the petitioner.
Shri Bhupesh Tiwari, learned Govt. Advocate for the respondent/State.
On the request of the learned counsel for the petitioner, list after four weeks to enable him to go through the law and thereafter make his submissions.
(RAVI SHANKAR JHA) (SANJAY DWIVEDI)
JUDGE JUDGE
mms
Digitally signed by MONSI M SIMON
Date: 20/03/2019 16:05:58