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Delhi High Court - Orders

Gautam Malhotra vs Idbi Bank Ltd & Ors on 25 August, 2021

Author: Prateek Jalan

Bench: Prateek Jalan

                     $~28 (2021 Cause List)
                     *     IN THE HIGH COURT OF DELHI AT NEW DELHI

                     +      W.P.(C) 8962/2021 & CM APPLs. 27898-27899/2021

                            GAUTAM MALHOTRA                                 ..... Petitioner
                                       Through:           Ms. Maneesha Dhir & Mr. Karan
                                                          Batura, Advs.
                                                      versus

                            IDBI BANK LTD & ORS.                           ..... Respondents
                                          Through:        Mr. Sidhartha Barua, Mr. Praful
                                                          Jindal, and Mr. Daanish Abbasi,
                                                          Advocates for R-1/IDBI Bank Ltd.
                                                          Mr. Ramesh Babu M.R., St anding
                                                          Counsel with Ms.Manisha Sin gh,
                                                          Ms. Nisha Sharma for R-3/ RBI.
                     CORAM:
                     HON'BLE MR. JUSTICE PRATEEK JALAN

                                        ORDER

% 25.08.2021 The proceedings in the matter have been conducted through video conferencing.

The Hon'ble Judge is on leave today. List on 07.09.2021.

BY ORDER (COURT MASTER) AUGUST 25, 2021 'pv' Signature Not Verified Digitally Signed By:SHITU NAGPAL Signing Date:25.08.2021 23:42:31 Signature Not Verified Digitally Signed By:SHITU NAGPAL Signing Date:25.08.2021 23:42:31 $~29 (2021 Cause List) * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 8963/2021 ANJNA KUMAR ..... Petitioner Through:

versus NATIONAL STOCK EXCHANGE OF INDIA LIMITED & ORS. ..... Respondents Through:
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN ORDER % 25.08.2021 The proceedings in the matter have been conducted through video conferencing.
The Hon'ble Judge is on leave today. List on BY ORDER (COURT MASTER) AUGUST 25, 2021 '_____' Signature Not Verified Digitally Signed By:SHITU NAGPAL Signing Date:25.08.2021 23:42:31 $~30 (2021 Cause List) * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 8964/2021 UDAY PRATAP SINGH ..... Petitioner Through:
versus MANAPPURAM FINANCE LIMITED & ANR. ..... Respondents Through:
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN ORDER % 25.08.2021 The proceedings in the matter have been conducted through video conferencing.
The Hon'ble Judge is on leave today. List on BY ORDER (COURT MASTER) AUGUST 25, 2021 '_____' Signature Not Verified Digitally Signed By:SHITU NAGPAL Signing Date:25.08.2021 23:42:31 $~31 (2021 Cause List) * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 8968/2021 M/S OBEROI CARS PVT. LTD. & ANR. ..... Petitioners Through:
versus PUNJAB AND SIND BANK & ANR. ..... Respondents Through:
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN ORDER % 25.08.2021 The proceedings in the matter have been conducted through video conferencing.
The Hon'ble Judge is on leave today. List on BY ORDER (COURT MASTER) AUGUST 25, 2021 '_____' Signature Not Verified Digitally Signed By:SHITU NAGPAL Signing Date:25.08.2021 23:42:31 $~32 (2021 Cause List) * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 8971/2021 DIKSHA SINGH ..... Petitioner Through:
versus M/S MANAPPURAM FINANCE LIMITED & ANR. ..... Respondents Through:
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN ORDER % 25.08.2021 The proceedings in the matter have been conducted through video conferencing.
The Hon'ble Judge is on leave today. List on BY ORDER (COURT MASTER) AUGUST 25, 2021 '_____' Signature Not Verified Digitally Signed By:SHITU NAGPAL Signing Date:25.08.2021 23:42:31 $~33 (2021 Cause List) * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 8974/2021 RAMA RANI & ORS. ..... Petitioners Through:
versus CHOLAMANDALAM INVESTMENT AND FINANCE COMPANY ..... Respondent Through:
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN ORDER % 25.08.2021 The proceedings in the matter have been conducted through video conferencing.
The Hon'ble Judge is on leave today. List on BY ORDER (COURT MASTER) AUGUST 25, 2021 '_____' Signature Not Verified Digitally Signed By:SHITU NAGPAL Signing Date:25.08.2021 23:42:31 $~34 (2021 Cause List) * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 8979/2021 DRONACHARYA COLLEGE OF EDUCATION & ANR. ..... Petitioners Through:
versus NATIONAL COUNCIL FOR TEACHER EDUCATION & ANR. ..... Respondents Through:
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN ORDER % 25.08.2021 The proceedings in the matter have been conducted through video conferencing.
The Hon'ble Judge is on leave today. List on BY ORDER (COURT MASTER) AUGUST 25, 2021 '_____' Signature Not Verified Digitally Signed By:SHITU NAGPAL Signing Date:25.08.2021 23:42:31 Signature Not Verified Digitally Signed By:SHITU NAGPAL Signing Date:25.08.2021 23:42:31 $~35 (2021 Cause List) * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 8991/2021 MANAV PG MAHAVIDYALAYA & ANR. ..... Petitioners Through:
versus NATIONAL COUNCIL FOR TEACHER EDUCATION & ANR. ..... Respondents Through:
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN ORDER % 25.08.2021 The proceedings in the matter have been conducted through video conferencing.
The Hon'ble Judge is on leave today. List on BY ORDER (COURT MASTER) AUGUST 25, 2021 '_____' Signature Not Verified Digitally Signed By:SHITU NAGPAL Signing Date:25.08.2021 23:42:31 $~36 (2021 Cause List) * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 8992/2021 ANOOP KUMAR WADHERA & ANR. ..... Petitioners Through:
versus INDIAN OVERSEAS BANK ..... Respondent Through:
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN ORDER % 25.08.2021 The proceedings in the matter have been conducted through video conferencing.
The Hon'ble Judge is on leave today. List on BY ORDER (COURT MASTER) AUGUST 25, 2021 '_____' Signature Not Verified Digitally Signed By:SHITU NAGPAL Signing Date:25.08.2021 23:42:31 $~37 (2021 Cause List) * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 8993/2021 TSK T.T. COLLEGE ..... Petitioner Through:
versus NATIONAL COUNCIL FOR TEACHER EDUCATION & ANR. ..... Respondents Through:
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN ORDER % 25.08.2021 The proceedings in the matter have been conducted through video conferencing.
The Hon'ble Judge is on leave today. List on BY ORDER (COURT MASTER) AUGUST 25, 2021 '_____' Signature Not Verified Digitally Signed By:SHITU NAGPAL Signing Date:25.08.2021 23:42:31 $~38 (2021 Cause List) * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 9004/2021 SH. SHYAM LAL SAGAR & ANR. ..... Petitioners Through:
versus THE STATE NCT OF DELHI AND ORS. ..... Respondents Through:
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN ORDER % 25.08.2021 The proceedings in the matter have been conducted through video conferencing.
The Hon'ble Judge is on leave today. List on BY ORDER (COURT MASTER) AUGUST 25, 2021 '_____' Signature Not Verified Digitally Signed By:SHITU NAGPAL Signing Date:25.08.2021 23:42:31 $~39 (2021 Cause List) * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 9007/2021 SHARMA MODERN PUBLIC SCHOOL SHIKSHA SAMITI ..... Petitioner Through:
versus NATIONAL COUNCIL FOR TEACHER EDUCATION AND ANR ..... Respondents Through:
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN ORDER % 25.08.2021 The proceedings in the matter have been conducted through video conferencing.
The Hon'ble Judge is on leave today. List on BY ORDER (COURT MASTER) AUGUST 25, 2021 '_____' Signature Not Verified Digitally Signed By:SHITU NAGPAL Signing Date:25.08.2021 23:42:31