Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 61] [Entire Act] Union of India - Subsection Section 61(8) in The Factories Act, 1948 (8)The State Government may prescribe forms of the notice required by sub-section (1) and the manner in which it shall be maintained.
