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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(4) in Andhra Pradesh Electricity Regulatory Commission (Electricity Supply Code) Regulation 2004

4.2The following information shall be included on the body of the bill. - (a) Bill Number.
(b)Consumer No., name and address.
(c)Name of Sub-division/Section.
(d)
(i)Type of supply (i.e. single phase, three-phase LT or HT).
(ii)Contracted load/Connected load
(e)Category of consumer (i.e. domestic, commercial etc.).
(f)Status of meter (OK/defective/ missing/Door Lock etc.).
(g)Meter No. In case replacement of energy meter is involved during the billing period, the meter numbers of old and the new meters, date of replacement, final reading of old meter and initial reading of new meter at the time of replacing the meter shall also be indicated on the bill.
(h)Billing period (dates to be mentioned)
(i)Initial meter reading of the billing period/cycle with date.
(j)Final meter reading of the billing period/cycle with date.
(k)Multiplying Factor of the meter.
(l)Number of units consumed during the billing period.
(m)Date of the bill and due date of payment,
(n)Billing details: - The details for the current month demand and arrears shall be furnished in the bills.