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[Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act]

State of Tripura - Subsection

Section 26(2)(f) in Tripura Board of Secondary Education Act, 1973

(f)the provident funds and retirement benefits referred to in clause (k) of sub-section (2) of section 16 as may be instituted and administered by the Board ;