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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Nagaland - Subsection

Section 2(b) in Rules for the Administration of Justice and Police in Nagaland

(b)Rural police, consisting of mauzadars, gaonburas, chiefs headmen of khels and other village authorities recognized as such by the Deputy Commissioner, with their subordinate village authorities.