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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Haryana - Subsection

Section 31(2) in The Haryana Clinical Establishments (Registration and Regulation) Act, 2014

(2)In the event of change of ownership or management, the transferor and transferee of clinical establishment shall inform the concerned issuing authority, of such change, in such manner, as may be prescribed.