Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Kerala - Subsection Section 5(iii) in Kerala Restriction on Cutting and Destruction of Valuable Trees Rules, 1974 (iii)No sanction of the authorised officer is required for the collection of fallen or broken branches, green or dead stumps of any valuable trees.
