Rajasthan High Court - Jodhpur
Brij Lal vs Raj Hans Upadhyay on 4 January, 2019
Author: Dinesh Mehta
Bench: Dinesh Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Writ Contempt No. 1778/2018 Brij Lal
----Petitioner Versus Raj Hans Upadhyay
----Respondent For Petitioner(s) : Mr. Dev Anand Solanki For Respondent(s) : ---
JUSTICE DINESH MEHTA Order 04/01/2019 Issue notice to respondents No.2 & 3, returnable within a period of six weeks.
(DINESH MEHTA),J 26-Himanshu/-
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