Section 5B(1)(i) in The Cotton Ginning and Pressing Factories Act, 1925

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Union of India - Subsection

Section 5B(1)(i) in The Cotton Ginning and Pressing Factories Act, 1925

(i)charge or cause to be charged for the ginning-or pressing or both of Cotton rates in excess of such maxima as may be fixed by the rate-fixing committee of such local area under sub-section (6); or

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Union of India - Subsection

Section 5B(1)(i) in The Cotton Ginning and Pressing Factories Act, 1925