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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Himachal Pradesh - Subsection

Section 3(v) in The Himachal Pradesh Ceiling on Land Holdings Act, 1972

(v)the words and expressions used herein but not defined in this Act shall have the meanings assigned to them in the Himachal Pradesh, Land Revenue Act, 1954, or the Punjab Land Revenue Act, 1887, as the case maybe. (6 of 1954 and 17 of 1887).