Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35(4)] [Section 35] [Entire Act] State of Tamilnadu - Subsection Section 35(4)(c) in Tamil Nadu Inam Estates (Abolition and Conversion into Ryotwari) Rules, 1965 (c)the accounts of the landholders and occupants, wherever available, for similar lands enjoying similar advantages; and