Punjab-Haryana High Court
Kusum Lata vs Ravinder Kumar on 28 August, 2014
205
FAO No. M-65 of 2013 ((O&M)
Kusum Lata Versus Ravinder Kumar
Present:- Mr. G.S. Sawhney, Advocate for the appellant.
Mr.Saurabh Dalal, Advocate for the respondent.
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The learned counsel appearing for the appellant would submit that the appellant has no idea to live with the respondent.
Post the matter on 25.9.2014.
(M. JEYAPAUL) JUDGE (NAVITA SINGH) JUDGE August 28, 2014 p.singh PARVINDER SINGH 2014.08.29 12:30 I attest to the accuracy and integrity of this document Chandigarh