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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Gujarat - Subsection

Section 12(1)(a) in Smoke-Nuisances Act, 1963

(a)enter and inspect, during working hours, any building or place which contains a furnace, flue or chimney, and inspect such furnace, sue or chimney;