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State of Tamilnadu - Section

Section 24 in The Tamil Nadu Beedi Industrial Premises (Regulation of Conditions of Work) Rules, 1959

24. Water taps in latrines.

- Where piped water-supply is available, a sufficient number of water taps, conveniently accessible shall be provided in or near such latrine accommodation. Where there is no continuous supply of water, water cisterns with cans shall be provided for washing purposes.