Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 241] [Entire Act] NCT Delhi - Subsection Section 241(4) in The New Delhi Municipal Council Act, 1994 (4)The sanction or refusal as aforesaid shall be communicated in such manner as may be specified in the bye-laws made in this behalf.
