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[Cites 0, Cited by 0] [Section 511B(3)] [Section 511B] [Entire Act]

NCT Delhi - Subsection

Section 511B(3)(c) in The Delhi Municipal Corporation Act, 1957

(c)which officers and other employees referred to in clause (i) of that sub-section served under [a Corporation] [Substituted by Delhi Act 12 of 2011, section 2(a), "for the Corporation" (w.e.f. 13-1-2012)] in connection with the "transferred functions".