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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(xvd) in Telangana (Agricultural Produce and Livestock) Markets Act, 1966

(xvd)[ 'Spot Exchange' means a corporate entity for trading of notified agricultural produce through electronic media, by means of communication licenced under sub-section (7) of section 7, which provides an electronic trading platform for Spot Trading of notified agriculture produce; [Clauses (xvd) and (xve) inserted by Act No.12 of 2011.]