Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 13 in The Orissa Grid Code (OGC) Regulations, 2006

(13)Miscellaneous : - This Chapter specifies about issue of Orders and Practice Directions, power to amend this OGC, saving the inherent power of the Commission and power to remove difficulties.