Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 54(1)] [Section 54] [Entire Act] State of West Bengal - Subsection Section 54(1)(d) in West Bengal Municipal (Building) Rules, 2007 (d)The minimum width and the maximum length of all such internal roads shall be as prescribed in the table below :