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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Kerala - Subsection

Section 7(2) in The SreeNarayanaGuru Open University Act, 2021

(2)Notwithstanding anything contained in sub-section (1), the University may make special provision for appointment, membership or admission for women or those belonging to marginalized group, backward classes, Scheduled Caste or Scheduled Tribes , economically backward classes in forward communities or differently abled.